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J&K High Court Stays Mains Examination of Kashmir Administrative Service - (29 Oct 2015)

Jammu and Kashmir High Court has stayed Mains examination of Kashmir Administrative Service (KAS)-2014 after some candidates approached it with a plea that some questions in different paper series were provided wrong answer key.

Tags : JAMMU AND KASHMIR HIGH COURT   KASHMIR ADMINISTRATIVE SERVICE (KAS)-2014  

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