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Fertilizers Supplied for Use in Manufacture of Other Fertilizers Attract 5% GST: CBIC - (13 Aug 2018)

Central Board of Indirect Taxes and Customs (CBIC) has clarified that the fertilizers supplied for direct use as fertilizers, or supplied for use in the manufacturing of other complex fertilizers for agricultural use (soil or crop fertilizers), will attract 5% IGST.

Tags : GOODS AND SERVICES TAX  

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