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Govt Notifies Due Dates for Filing GSTR-1 from July to March 2019 - (13 Aug 2018)

Central Board of Indirect Tax and Customs (CBIC) has notified the due dates for filing GSTR-1 for the taxpayers with the aggregate turnover of upto Rs.1.5 crores and with an aggregate turnover of more than Rs. 1.5 crores for the months of July 2018 to March 2019.

Tags : GOODS AND SERVICES TAX  

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