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NGT Directs CPCB, DPCC to Find Whether Mosques in Delhi Are Causing Noise Pollution - (13 Aug 2018)

National Green Tribunal (NGT) has directed the Central Pollution Control Board (CPCB) and the Delhi Pollution Control Committee ( DPCC) to find out if mosques in East Delhi were causing noise pollution.

Tags : NGT   NOISE POLLUTION  

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