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Delhi High Court: Malvinder, Shivinder Singh Cannot Operate Bank Accounts - (13 Aug 2018)

Delhi High Court has restrained former Fortis Healthcare and Ranbaxy promoters Malvinder and Shivinder Singh from operating their bank accounts in India and Singapore while it executes Daiichi Sankyo’s Rs3,500-crore arbitration award against them.

Tags : DELHI HIGH COURT   RANBAXY  

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