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Gujarat HC Says, AC Room is Not Cold Storage - (29 Oct 2015)

Gujarat HC while putting end to 24 years litigation has declared that air conditioner makes room cool and would not turn it into a cold storage. The issue came up over erroneous finding of ESI court which said that chocolates etc. to be preserved in AC room and manager's AC chamber is a cold storage.

Tags : GUJARAT HC   ESI COURT   COLD STORAGE  

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