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Supreme Court Admits CBI's Appeal Against Acquittal of Aarushi Talwar’s Parents - (13 Aug 2018)

A bench headed by Justices Ranjan Gogoi said the CBI’s appeal would be heard along with Hemraj's wife's pending petition, which has also challenged the acquittal of the Talwars by the Allahabad High Court.

Tags : COURT   HIGH COURT   SUPREME COURT  

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