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Idol Theft Case: Police Give Undertaking to Madras HC Not to Arrest TVS Motor Chairman Venu Srinivasan for Six Weeks - (13 Aug 2018)

Tamil Nadu Police's Idol Wing on Friday gave an undertaking to the Madras High Court that it would not arrest TVS Motor Company's Chairman Venu Srinivasan, for a period of six weeks in connection with an idol theft case.

Tags : COURT   HIGH COURT  

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