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Rajya Sabha Passes Bill to Restore SC/ST Act - (10 Aug 2018)

Rajya Sabha has passed the Scheduled Caste and Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2018, which seeks to overturn a Supreme Court order that struck down the provision for immediate arrest of those booked under the Act.

Tags : RAJYA SABHA   SC/ST ACT  

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