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Supreme Court Asks Tamil Nadu to Seal 11 Resorts on Nilgiris Elephant Corridor - (10 Aug 2018)

Supreme Court has directed the Tamil Nadu Government to seal or close down within 48 hours 11 resorts and hotels constructed on the elephant corridor of Nilgiris in violation of law. A bench headed by Justice Madan B Lokur directed the owners of the other resorts and hotels located in the area to place their documents of approval before the collector within 24 hours.

Tags : SUPREME COURT   NILGIRIS  

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