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Sterlite Plant: National Green Tribunal Allows Vedanta to Access Administrative Unit at Tuticorin - (10 Aug 2018)

National Green Tribunal has allowed mining major Vedanta to enter its administrative unit inside its Sterlite copper plant at Tuticorin in Tamil Nadu, observing that no environmental damage would be caused by allowing access to the administrative section.

Tags : NATIONAL GREEN TRIBUNAL   STERLITE PLANT  

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