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CCI Dismisses Complaints against Jaypee Group - (29 Oct 2015)

Central Information Commission (CIC) has dismissed five complaints against Jaypee Group entities Jaiprakash Associates and Jaypee Infratech which had alleged abuse of dominant position by the two entities in the real estate market of Noida and Greater Noida.

Tags : CENTRAL INFORMATION COMMISSION   JAYPEE GROUP  

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