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Madras High Court Directs Idol Wing Police to Probe Idol Theft at Srirangam Temple - (10 Aug 2018)

Madras High Court has directed the Idol Wing police to conduct a probe into the alleged theft of idols and other antiquities from the famous Sri Ranganatha Swamy Temple in Tiruchirapalli district.

Tags : MADRAS HIGH COURT   SRIRANGAM TEMPLE  

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