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Fearing Arrest in Idol Theft Case, TVS Group Chairman Files Anticipatory Bail Plea in Madras High Court - (10 Aug 2018)

The FIR against the industrialist alleges that he replaced an antique peacock idol with a new one at the Sri Kapaleeswarar temple in Chennai and it was registered on the complaint from a devotee Rangarajan Narasimhan

Tags : HIGH COURT  

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