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Don't be a 'Chamach', Mouthpiece of the State: Supreme Court Attacks Himachal Govt Lawyer - (09 Aug 2018)

"Does the state has nothing else to do? What about governance? What about governing the state? Tell your state that this will not be tolerated," a bench headed by Justice Madan B Lokur told.

Tags : COURT   SUPREME COURT  

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