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Supreme Court Imposes Rs 2-crore Cost on Telangana Medical College for Fraud - (09 Aug 2018)

Supreme Court has imposed an exemplary cost of Rs 2 crore on Mahavir Institute of Medical Science while holding it guilty of deception and fraud for projecting people with no serious health issues as patients with a view to get renewal for admission of students.

Tags : SUPREME COURT   MEDICAL COLLEGE  

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