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NGT Slams UP, Uttarakhand Pollution Boards over Failure to Suggest Ways to Clean Ganga - (29 Oct 2015)

National Green Tribunal (NGT) has slammed Pollution Control Boards of Uttar Pradesh and Uttarakhand for failing to take and suggest measures for cleaning of river Ganga.

Tags : NATIONAL GREEN TRIBUNAL   POLLUTION CONTROL BOARDS OF UTTAR PRADESH AND UTTARAKHAND   GANGA  

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