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Bombay High Court Directs BMC to Demolish Illegal Garden Built Over Khajuria Lake - (09 Aug 2018)

Bombay High Court has directed Municipal Corporation of Greater Mumbai (BMC) to restore the 100-year-old Khajuria Lake which is a natural lake that was filled by the corporation and a municipal garden was built over it.

Tags : BOMBAY HIGH COURT   KHAJURIA LAKE  

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