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NGT Concerns over Contamination of Groundwater at Bandhwari - (29 Oct 2015)

National Green Tribunal (NGT) has ordered Municipal Corporations of Gurgaon and Faridabad to ensure proper dumping of waste, maintenance and collection of already dumped waste while ensuring that it does not contaminate the groundwater at Bandhwari.

Tags : NATIONAL GREEN TRIBUNAL   MUNICIPAL CORPORATIONS OF GURGAON  FARIDABAD  

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