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RSS Ideologue Gurumurthy Appointed to RBI Board, Says Accepted Role in Public Interest - (09 Aug 2018)

Gurumurthy, who had referred demonetisation decision as the equivalent of Financial Pokhran, is associated with the Rashtriya Swayamsevak Sangh (RSS) affiliate Swadeshi Jagran Manch.

Tags : RBI  

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