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Gujarat High Court Stays Hardik Patel's Jail Term - (09 Aug 2018)

Other than Hardik, two others who got jail term include Sardar Patel Group leader Laljibhai Patel and A. K. Patel. Fourteen others who were also booked for rioting, arson, damage to property and unlawful assembly, were, acquitted by the trial court.

Tags : COURT   HIGH COURT  

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