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MK Stalin Breaks Down Upon Learning Madras Court Ruling Allowing Karunanidhi Burial at Marina - (08 Aug 2018)

The E Palaniswami government had denied permission for the Kalaignar, or artist as Karunanidhi was known, to be buried at the iconic mausoleum complex in Marina, saying he wasn’t a sitting CM unlike Annadurai, MG Ramachandran and Jayalalithaa who were laid to rest there.

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