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NGT Issues Notice to Chief Wildlife Warden over Safety of Tigers near Bhopal - (29 Oct 2015)

National Green Tribunal (NGT) has issued notices to Chief Wildlife Warden, Secretary Forest Department and Inspector General of Police, Bhopal, seeking details over steps taken for protection of tigers sighted recently in Kerwa and Kaliasot areas of state capital.

Tags : NATIONAL GREEN TRIBUNAL   CHIEF WILDLIFE WARDEN BHOPAL  

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