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Supreme Court Reprimands Assam NRC Coordinator, RGI for Contempt - (08 Aug 2018)

Supreme Court has threatened to send Assam State National Register of Citizens (NRC) Coordinator and the Registrar General of India to jail for contempt of the court and restrained them from speaking on the politically charged issue to the media without its approval.

Tags : SUPREME COURT   NRC  

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