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Madhya Pradesh HC Orders Re-Investigation of Boy ‘Hanged’ by Upper Caste Patidars - (29 Oct 2015)

Madhya Pradesh HC has directed police to re-investigate death of a minor tribal boy who was allegedly killed by an upper caste vigilante group for playing music on his mobile phone more than two months ago in Dhar district.

Tags : MADHYA PRADESH HC   POLICE  

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