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In a first, Three Women Judges in Supreme Court - (07 Aug 2018)

The first woman judge of the apex court was Justice Fathima Beevi who was appointed in 1989, 39 years after the Supreme Court was set up in 1950. She was elevated to the apex court after her retirement as a judge of the Kerala High Court.

Tags : COURT   HIGH COURT   SUPREME COURT  

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