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Supreme Court Slams Delhi Householders Over Waste Management - (07 Aug 2018)

Supreme Court has said that householders in the National Capital hardly make effort to take time to do the simple task of segregating biodegradable waste and non-biodegradable waste like plastic covers, etc., within his own home before it is handed over to the waste collectors in their neighborhood.

Tags : SUPREME COURT   WASTE MANAGEMENT  

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