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NCLT to Deccan Chronicle RP: Refer Srei Arm's Revised Proposal to CoC - (07 Aug 2018)

Hyderabad bench of National Company Law Tribunal has directed the resolution professional (RP) of Deccan Chronicle Holdings Limited (DCHL) to place the revised resolution proposal of Srei's investment arm, Vision India Fund, before the Committee of Creditors(CoC) for consideration.

Tags : NCLT   DECCAN CHRONICLE  

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