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Madras High Court Disapproves Changing Birth Date in Class 10, 12 Certificates - (07 Aug 2018)

Madras High Court has rejected the plea made by a woman to change the date of birth in class 10 and 12 school certificates on the basis that her parents had given the wrong date of birth during admission to Class 1.

Tags : MADRAS HIGH COURT   BIRTH DATE  

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