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Delhi HC Takes a Look of Current Garbage Disposal Problem, along with National Green Tribunal (NGT) - (29 Oct 2015)

Delhi HC along with NGT while taking note of current garbage disposal problem in Delhi, as safai karamcharis have been on strike for their arrears, has ordered Police Commissioner to ensure that removal of garbage by various agencies employed by Municipal Corporation is not obstructed by anyone.

Tags : DELHI HC   SAFAI KARAMCHARIS   POLICE COMMISSIONER  

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