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Female Suffering from Premenstrual Stress Syndrome Can Claim Defence of Insanity: Rajasthan HC - (06 Aug 2018)

Rajasthan High Court has acquitted a woman accused of murdering a child, on the ground that, at the time of the incident she was suffering from insanity triggered by premenstrual stress syndrome (PMS syndrome).

Tags : RAJASTHAN HIGH COURT   PREMENSTRUAL STRESS  

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