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High Courts of Madras, Orissa, Jharkhand, Delhi, J&K, Patna Get New Chief Justices - (06 Aug 2018)

Government has notified appointment of Justice VK Tahilramani as Chief Justice of Madras HC, Justice Aniruddha Bose as CJ of Jharkhand HC, Justice KS Jhaveri as CJ of Orissa HC, Justice Hrishikesh Roy as CJ of Kerala HC, Justice M R Shah as CJ of Patna HC and Justice Geeta Mittal as CJ of J&K HC.

Tags : HIGH COURT   CHIEF JUSTICE  

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