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NGT Orders Municipal Corporations and Traffic Police to Make Action Plan to Control Noise Pollution - (28 Oct 2015)

National Green Tribunal (NGT) has asked the three municipal corporations and traffic police to make an action plan to control noise pollution in Panchsheel Park area, a silence zone, as Delhi Government’s action plan to reduce it is still not ready.

Tags : NATIONAL GREEN TRIBUNAL   THREE MUNICIPAL CORPORATIONS   RAFFIC POLICE   PANCHSHEEL PARK  

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