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In Major Show of Unity in Delhi, Rahul Gandhi Joins Tejashwi's Protests Against Bihar Shelter Home Rapes - (05 Aug 2018)

Lending support to Tejashwi's protest, Rahul Gandhi said that if Bihar CM Nitish Kumar really feels bad about what happened, he should take the matter to the Supreme Court and get an independent CBI probe done.

Tags : COURT   SUPREME COURT  

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