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Is Turban Size Part of Sikh Religion, asks SC as Cyclist Challenges Disqualification for Refusing Helmet - (04 Aug 2018)

The court, which was hearing a plea of Delhi-based cyclist Jagdeep Singh Puri, who was allegedly disqualified for a cycling event after he refused to wear a helmet instead of a turban, suggested that if a half/bun turban with a helmet completes the safety requirement, it can be considered "if it doesn't affect their faith".

Tags : SC  

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