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Govt Clears Justice KM Joseph’s Elevation to Supreme Court, Ends Standoff With Judiciary - (03 Aug 2018)

The government has also given its nod to appoint Madras High Court Chief Justice Indira Banerjee and Orissa High Court Chief Justice Vineet Saran to the Supreme Court. The number of judges in the top court would now go up to 25.

Tags : COURT   HIGH COURT   SUPREME COURT  

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