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Vijay Ratnakar Gutte, Director of 'The Accidental Prime Minister', Arrested For Rs 34 Crore GST Fraud - (03 Aug 2018)

Vijay Gutte has been booked under Section 132 (1)(c) of the CGST Act, which pertains to “wrongful availment” of input tax credit using bills and invoices that have been issued without any supply of goods or services.

Tags : GST  

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