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Supreme Court: Phase Out Mule Rides for Vaishno Devi Pilgrims - (03 Aug 2018)

Supreme Court has directed Jammu and Kashmir authorities to prepare within a month a plan to phase out the use of mules to carry pilgrims from Katra base camp to Vaishno Devi shrine and to rehabilitate mule owners.

Tags : SUPREME COURT   VAISHNO DEVI  

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