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Delhi HC Directs Kamla Nagar Vendors to Pay 20 Lakh for Selling Fake "Red Soles" - (02 Aug 2018)

Delhi High Court has directed vendors in the Delhi’s Kamla Nagar area to pay Rs. 20 lakh in damages for selling fake shoes bearing the Red Sole trademark.

Tags : DELHI HIGH COURT   LOUBOUTIN  

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