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Angry at Getting Divorced for Being 'Impotent', Man Makes Porn Video, Sends it to In-Laws - (02 Aug 2018)

The deeply offensive attempt to hit back at his wife failed miserably when police arrested Vibavasu, a resident of Lal Bahadur Nagar in Hyderabad, on a complaint by his wife Anusha's family. Subsequently, a court sent him to jail.

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