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Breaking Toons: Vijay Mallya’s Sunbathes in Jail - (02 Aug 2018)

Vijay Mallya has complained about "no natural light" or fresh air in Indian jails to the UK judge hearing his extradition case, prompting the court to ask for a video of the jail. Our in-house cartoonist Neelabh imagines what a jail of Mallya’s dreams would look like.

Tags : COURT  

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