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Supreme Court Says No Probe Into Judge Loya's Death - (01 Aug 2018)

Supreme Court has dismissed a plea seeking review of its April 19 verdict that had held that Special CBI Judge B H Loya had died of "natural causes" on December 1, 2014 and had rejected PILs seeking an SIT probe into the death, questioning their motive.

Tags : SUPREME COURT   JUDGE LOYA  

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