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Delhi High Court: Why No Toilets in Slum Near Yamuna, Despite Swachh Bharat Campaign? - (01 Aug 2018)

Delhi High Court has sought responses from the Centre and AAP government on a PIL claiming lack of toilet facilities in a slum near the Yamuna despite the much publicised Swachh Bharat campaign on cleanliness.

Tags : DELHI HIGH COURT   SWACHH BHARAT  

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