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Allahabad HC Directs Counsel to Seek Instructions For Security for Lawyers in Ayodhya Matter - (27 Oct 2015)

Allahabad High Court has ordered counsel for Centre and State to seek instructions on an application alleging that proper security was not being provided to lawyers appearing in the Ayodhya matter as per the directions of the court.

Tags : ALLAHABAD HIGH COURT   CENTRE   STATE  

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