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Why Bengaluru Police is Shutting Down Hundreds of Pubs and Restaurants - (31 Jul 2018)

A Supreme Court order from January 2018 is finally being put to action by the Bengaluru Police, which is issuing notices to restaurants and pubs found violating the 'Licensing and Controlling of Places of Public Entertainment (Bangalore City) Order, 2005'.

Tags : COURT   SUPREME COURT  

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