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Govt. Extends Due Date for Filing GSTR-6 by Input Service Distributors - (31 Jul 2018)

Central Board of Indirect Taxes and Customs ( CBIC ) has extended the last date for filing GSTR-6 by Input Service Distributors for the months of July 2017 to August 2018 until the 3oth day of September 2018.

Tags : GOODS AND SERVICES TAX  

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