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Supreme Court Directs Supertech to deposit Rs 7 cr by September 5 - (31 Jul 2018)

Supreme Court has directed Supertech Ltd to deposit Rs 7 crore by September 5 to refund 111 home-buyers who had taken loans from banks and opted out of its building project in Uttar Pradesh’s Noida area.

Tags : SUPREME COURT   SUPERTECH  

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