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CBEC: No Service Tax for Title Transfer in Property - (27 Oct 2015)

Central Board of Excise and Customs (CBEC) has clarified that in case of sale of flats, title transfer after issuance of an occupancy certificate is exempted from service tax. Mere title transfer in immovable property is exempted from service tax.

Tags : CENTRAL BOARD OF EXCISE AND CUSTOMS   TITLE TRANSFER  

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