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Go And Face Trial: SC Dismisses Dayanidhi Maran's Appeal in Illegal Telephone Exchange Case in 2 Mins - (30 Jul 2018)

Dayanidhi Maran is accused of installing a private telephone exchange with 764 telephone lines at his residence to facilitate illegal uplink of SUN TV data, causing a loss of Rs 1.78 crore to state-run telecom majors.

Tags : SC  

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