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MoU with UK for Improving Public Transport System- (Press Information Bureau) (23 Jul 2018)

MANU/PIBU/1095/2018

Civil

The Government has signed a Memorandum of Understanding (MoU) with United Kingdom for seeking help in improving overall public transport system in the country. The MoU has been signed between the Ministry of Road Transport & Highways and Transport for London (TFL), a statutory body established under the Greater London Authority Act, 1999 (UK) to improve public transport in India. The MoU would help mainly in sharing of information and areas of cooperation like improving the public transport system with an augmentation of passenger capacity, passenger services, data analysis, induction of electric vehicles, introduction of technology, ticketing and the provision of passenger information, urban transport planning and policy, institutional organisation of transport, governance and accountability arrangements, project financing, strategy, and procurement methodologies, policy development and assessment of technology strategies, operations procurement and contracting, Infrastructure maintenance strategies, Infrastructure design and delivery etc.

This MoU will help in strengthening the integrated public transport for all. This will help people from all segments of the society to have access to a quality public transport system. Further, will help in introducing innovative practices such as digital payments, standardizing the design of the buses, use of technology for demand projection and route rationalization to enhance efficiency of public transport operations.

Tags : MOU   TRANSPORT SYSTEM   IMPROVEMENT  

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